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Supreme Court - Daily Orders

Commr.Of Cen.Exc.1 Ahmedabad vs M/S Gohil Packaging P.Ltd. on 25 November, 2014

Bench: Chief Justice, Madan B. Lokur, A.K. Sikri

  SLP(C) No.30173/2010 & connected matters                1

  ITEM NO.2                                  COURT NO.1           SECTION III

                             S U P R E M E C O U R T O F       I N D I A
                                     RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                 No(s).   30173/2010

  (Arising out of impugned final judgment and order dated 17/02/2010 in
  TA No. 2545/2009 passed by the High Court Of Gujarat At Ahmedabad)

  COMMR.OF CEN.EXC.1 AHMEDABAD                                    Petitioner(s)

                                                     VERSUS

  M/S GOHIL PACKAGING P.LTD.                                       Respondent(s)

  (With appln. (s) for c/delay in filing SLP)
  WITH
  C.A. No. 10036/2010
  (With Office Report)
  SLP(C) No. 30176/2010
  (With Office Report)
  SLP(C) No. 30177/2010
  (With Office Report)
  SLP(C) No. 33505/2010
  (With Office Report)
  SLP(C) No. 34206/2010
  (With appln.(s) for c/delay in filing SLP and Office Report)
  SLP(C) No. 35226/2010
  (With Office Report)
  SLP(C) No. 35227/2010
  (With Office Report)
  SLP(C) No. 35228/2010
  (With Office Report)
  SLP(C) No. 35238/2010
  (With Office Report)
  SLP(C) No. 35241/2010
  (With appln.(s) for c/delay in filing SLP and Office Report)
  SLP(C) No. 35253/2010
  (With Office Report)
  SLP(C) No. 35260/2010
  (With Office Report)
Signature Not Verified


  SLP(C) No. 35756/2010
Digitally signed by
NEETU KHAJURIA
Date: 2014.12.01

  (With Office Report)
16:35:46 IST
Reason:

  SLP(C) No. 354/2011
  (With Office Report)
  SLP(C) No. 573/2011
SLP(C) No.30173/2010 & connected matters   2

(With Office Report)
SLP(C) No. 915/2011
(With Office Report)
SLP(C) No. 918/2011
(With Office Report)
SLP(C) No. 922/2011
(With Office Report)
SLP(C) No. 924/2011
(With Office Report)
SLP(C) No. 938/2011
(With Office Report)
SLP(C) No. 943/2011
(With Office Report)
SLP(C) No. 948/2011
(With Office Report)
SLP(C) No. 1219/2011
(With Office Report)
SLP(C) No. 1220/2011
(With Office Report)
SLP(C) No. 1222/2011
(With Office Report)
SLP(C) No. 1292/2011
(With Office Report)
SLP(C) No. 1294/2011
(With Office Report)
SLP(C) No. 1298/2011
(With Office Report)
SLP(C) No. 1301/2011
(With Office Report)
SLP(C) No. 1311/2011
(With Office Report)
SLP(C) No. 1541/2011
(With Office Report)
SLP(C) No. 1542/2011
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Office Report)
SLP(C) No. 2069/2011
(With Office Report)
SLP(C) No. 2412/2011
(With Office Report)
SLP(C) No. 2415/2011
(With Office Report)
SLP(C) No. 2580/2011
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 2667/2011
(With Office Report)
SLP(C) No. 2692/2011
SLP(C) No.30173/2010 & connected matters   3

(With Office Report)
SLP(C) No. 2694/2011
(With appln.(s) for c/delay in filing SLP      and Office Report)
SLP(C) No. 2695/2011
(With Office Report)
SLP(C) No. 3719/2011
(With Office Report)
SLP(C) No. 5101/2011
(With appln.(s) for c/delay in filing SLP      and Office Report)
SLP(C) No. 5102/2011
(With Office Report)
SLP(C) No. 6013/2011
(With Interim Relief)
SLP(C) No. 6554/2011
(With appln.(s) for c/delay in filing SLP      and Office Report)
SLP(C) No. 6562/2011
(With appln.(s) for c/delay in filing SLP      and Office Report)
SLP(C) No. 6567/2011
(With Office Report)
SLP(C) No. 9940/2011
(With appln.(s) for c/delay in filing SLP      and Office Report)
 SLP(C) No. 12275/2011
(With appln.(s) for c/delay in filing and      refiling SLP and Office
Report)
SLP(C) No. 12549/2011
(With appln.(s) for c/delay in filing SLP      and appln.(s) for exemption
from filing c/c of the impugned order and      Office Report)
SLP(C) No. 13524/2011
(With Office Report)
SLP(C) No. 15422/2011
(With appln.(s) for c/delay in filing SLP      and Office Report)
SLP(C) No. 22400/2011
(With Interim Relief and Office Report)
SLP(C) No. 23266/2011
(With Interim Relief and Office Report)
SLP(C) No. 28800/2011
(With Office Report)
SLP(C) No. 29284/2011
(With Office Report)
SLP(C) No. 29737/2011
(With Office Report)
SLP(C) No. 31255/2011
(With Office Report)
SLP(C) No. 32279/2011
(With Interim Relief and Office Report)
SLP(C) No. 33492/2011
(With Interim Relief)
SLP(C) No.30173/2010 & connected matters             4

SLP(C) No. 33741/2011
(With Office Report)
SLP(C) No. 35358/2011
(With Office Report)
SLP(C) No. 363/2012
(With Office Report)
SLP(C) No. 1764/2012
(With appln.(s) for substitution and Office Report)
SLP(C) No. 1767/2012
(With Office Report)
SLP(C) No. 17836/2012
(With Office Report)
SLP(C) No. 23231/2012
(With Office Report)
SLP(C) No. 30103/2012
(With Office Report)

Date : 25/11/2014                   These petitions/appeal were
                                    called on for hearing today.
CORAM :
                HON'BLE THE CHIEF JUSTICE
                HON'BLE MR. JUSTICE MADAN B. LOKUR
                HON'BLE MR. JUSTICE A.K. SIKRI

For Petitioner(s)                   Mr. P.S. Narsimha, ASG
                                    Mr. K. Radha Krishna, Sr. Adv.
                                    Ms. Binu Tamta, Adv.
                                    Mr. Sridhar Potaraju, Adv.
                                    Mr. Varun Chopra, Adv.
                                    Mr. R.K. Verma, Adv.
                                    Mr. B.K. Prasad, Adv.
                                    Mrs. Anil Katiyar,Adv.
                                    Mr. Arvind Kumar Sharma,Adv.

For Respondent(s)                   Ms.    Meenakshi Arora, Sr. Adv.
                                    Mr.    Rahul Narayan, Adv.
                                    Ms.    Mala Narayan, Adv.
                                    Mr.    Mohit Singh, Adv.
                                    Mr.    Prashant Kumar, Adv.
                                    Mr.    Jitendra Singh, Adv.
                                    Ms.    Anushree Kapadia, Adv.
                                    For    M/s. A.P.& J. Chambers

                                    Mr.    H.P. Rawal, Sr. Adv.
                                    Ms.    Sonia Mathur, Adv.
                                    Mr.    Sushil Dubey, Adv.
                                    Ms.    Divya Anand, Adv.
SLP(C) No.30173/2010 & connected matters             5


                                    Ms. Praveena Gautam, Adv.
                                    Mr. L.P. Asthana, Adv.
                                    Ms. Reena Khair, Adv.

                                    Mr. Amar Dave, Adv.
                                    Mr. P.S. Sudheer, Adv.
                                    Mr. Rishi Maheshwari, Adv.

                                    Mr. Sushil Kr. Dubey, Adv.

                                    Mr.    A.G. Garg, Adv.
                                    Mr.    Rakesh Garg, Adv.
                                    Mr.    M.N. Singh, Adv.
                                    Ms.    Shweta Garg, Adv.

                                    Dr. Manish Singhvi, Adv.
                                    Mr. Anshu, Adv.

                                    Mr. Ajay G. Majithia, Adv.
                                    Dr. Kailash Chand, Adv.

                                    Mr. Yadunandan Bansal, Adv.
                                    Mr. Abhijat P. Medh, Adv.

                                    Mr. S.C. Patel, Adv.

                                    Mr. Praveen Swarup, Adv.

                                    Mr. Mohit D. Ram, Adv.

                                    Mr. Anil K. Jha, Adv.

                                    Mr. Irshad Ahmad, Adv.

                                    Mr. Ninad Bhai, In-person
                                    For M/s. Gravity Spinners

                  UPON hearing the counsel the Court made the following
                                     O R D E R

C.A.No.10036 of 2010, SLP (C) Nos.2412 of 2011, 12549 of 2011, 29737 of 2011, 35358 of 2011 and 1764 of 2012 Delinked.

To be listed separately in usual course. SLP(C) No.30173/2010 & connected matters 6 In rest of the matters :-

Delay condoned in filing application(s) for substitution, if any.
Application(s) for substitution, if any, is/are allowed.
Delay condoned in filing and refiling special leave petition(s), if any.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar