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State of Punjab - Section

Section 27 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

27. Director of Research.

(1)There shall be a Director of Research in the University, who shall be responsible to the Vice-Chancellor and who shall be appointed by the Vice-Chancellor in consultation with the Dean and with the approval of the Board.
(2)The Director of Research shall be a whole time officer, trained in Veterinary and Animal Sciences and shall initiate, guide and co-ordinate the research programmes of the University and its institutions.