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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(h) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(h)ensure that its operations and systems are audited by information systems auditor certified by arecognised body on an annual basis to ensure compliance with the Authority’s standards andspecifications and the audit report should be shared with the Authority upon request;