Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(e) in The Telecommunications Act, 2023

(e)suspension, removal or prohibition of the use of specified telecommunication equipment and telecommunication services from countries or person as may be notified; or