Section 5(23DA)(b) in Finance Act, 2013

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Union of India - Subsection

Section 5(23DA)(b) in Finance Act, 2013

(b)"securitisation trust" shall have the meaning assigned to it in the Explanation below section 115TC;';

(III)after clause (23EC), the following clause shall be inserted with effect from the 1st day of April, 2014, namely:-