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State of Rajasthan - Section

Section 88 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

88. Eye protection.

- Suitable personal protective equipment for the protection of eyes shall be provided by an employer and used by the building worker engaged in operations like welding cutting, chipping, grinding or similar operations which may cause hazard to his eyes at a building or other construction work.