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State of Haryana - Section

Section 53 in Maharana Partap Horticultural University, Karnal Act, 2015

53. Obligation to be discharged by existing university.

- If the existing university prior to the establishment of this University, has conducted any examination, but the result thereof has not yet been declared, in such cases, the existing university shall declare the result and confer the degree, diploma, certificate and mark sheets, as the case may be.