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State of Odisha - Section

Section 9 in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

9. Furniture.

- Every security prisoner shall be furnished at Government cost with a bad stead, mosquito poles, a mosquito net, a stool and set of pegs to keep his clothings on.The security prisoners of special division may be given a writing table and a chair, if these items of furniture are available in stock in the jail.