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[Cites 0, Cited by 0] [Section 11A(2)] [Section 11A] [Entire Act]

Union of India - Subsection

Section 11A(2)(d) in The Public Premises (Eviction Of Unauthorised Occupants) Act, 1971

(d)the Secretary, New Delhi Municipal Committee, in the case of an offence in relation to the public premises belonging to the New Delhi Municipal Committee;