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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(3)(d) in The M.P. Ceiling On Agricultural Holdings Act, 1960

(d)[ nature of trees and value thereof.] [Inserted by Madhya Pradesh Act, No. 13 of 1974. (w.e.f. 7-3-1974)]