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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Jharkhand - Subsection

Section 63(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iii)Each Sub-Committee shall maintain a minute book of its proceeding and the Secretary shall take part in it as member and be responsible for writing of the proceedings of the meeting held by the Sub-Committee.