Punjab-Haryana High Court
State Of Punjab vs Dharamvir Singh And Others on 12 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 190 of 2004 (O&M)
State of Punjab
...... Appellant
Versus
Dharamvir Singh and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. A.S. Jatana, Addl. Advocate General, Punjab. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1945 of 2003, titled Kirpal Singh Gill Versus State of Punjab.
(RAJESH BINDAL) 12.10.2010 JUDGE sarita