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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(2)The minimum qualifications and experience required for the purpose of appointment to the post of Chairman of the Board are:
(i)Second Class Master's degree of a recognised University; and
(ii)Teaching or administrative experience of not less than 20 years in the field of education.