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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Uttar Pradesh - Subsection

Section 118(g) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(g)the returns, statements and reports to be submitted by the Zila Panchayat or a Kshettra Panchayat; and