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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2) in Gold (Control) Act, 1968

(2)No person shall be employed by any licensed dealer as an artisan unless an identity card has been given to such artisan by the licensed dealer and no artisan, the counter-signature of whose identity card has been refused or whose identity card has been cancelled, shall be employed by licensed dealer after such refusal or cancellation.