Rajasthan High Court - Jaipur
Satyanarayan Sharma Son Of Late Shri ... vs Smt. Ladhi Devi Wife Of Late Shri Jagdish ... on 4 September, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 23882/2018
1. Satyanarayan Sharma Son Of Late Shri Jagdish Prasad
Sharma, Aged About 60 Years, By Caste Brahmin,
Resident Of Plot No. 27, Kalyan Nagar-Iii, Tonk Road,
Sanganer, Jaipur, Rajasthan.
2. Ashok Kumar Sharma Son Of Late Shri Jagdish Prasad
Sharma, Aged About 58 Years, By Caste Brahmin,
Resident Of Plot No. 27, Kalyan Nagar-Iii, Tonk Road,
Sanganer, Jaipur, Rajasthan.
----Petitioners
Versus
Smt. Ladhi Devi Wife Of Late Shri Jagdish Prasad Sharma, By
Caste Brahmin, Resident Of Plot No. 27, Kalyan Nagar-Iii, Tonk
Road, Sanganer, Jaipur, Rajasthan.
----Respondent
For Petitioner(s) : Mr. Subhas Sharma for Mr. Sandeep Sharma For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 04/09/2019 The writ petition is dismissed as the petitioner has not cured the defects, pointed out by the registry, since 11.10.2018.
It appears that the petitioner is not interested to pursue the writ petition. The same is, accordingly, dismissed.
(SANJEEV PRAKASH SHARMA),J SUNIL SOLANKI /19/1 (Downloaded on 06/06/2021 at 07:21:52 PM) Powered by TCPDF (www.tcpdf.org)