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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(2)(i) in The Orissa Veterinary Practitioners Rules, 1976

(i)a declaration made by the applicant before a Magistrate of 1st Class setting forth the facts of the case and stating that he is the person originally registered; and