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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Tamilnadu - Subsection

Section 101(2)(f) in The Coimbatore City Municipal Corporation Act, 1981

(f)no contract the estimated cost of which exceeds fifty lakhs of rupees but does not exceeds one crore of rupees shall be made by the commissioner unless it has been sanctioned by the council;