Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(f) in Madhu Babu Pension Yojana Rules, 2008 (f)Adequate security arrangements must be ensured by the BDO concerned at the place of pension disbursement and during transportation of the total funds.
