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Chattisgarh High Court

Sunil Madhukar Mone And Others vs State Of Chhattisgarh And Ors. 33 ... on 2 August, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                        WPS No. 1180/2008
                            Sunil Madhukar Mone and others -v- State of CG and others




2-8-2018

Mr. Palash Tiwari, Adv. for petitioner.

Ms. Sunita Jain, Panel Lawyer, for the R-1/State. As prayed by counsel for the petitioner, case is adjourned.

Sd/-

(Sharad Kumar Gupta) Judge Pathak