Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(b) in Tamil Nadu Local Bodies Ombudsman Act, 2014 (b)where the irregularity involves loss of the fund of the local body, order recovery of such loss from those who are responsible for such irregularity;
