Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 7 November, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024 and CM APPL. 6864/2024
QUALCOMM INDIA PRIVATE LIMITED .....Appellant
Through: Mr Vivek Sarin with Ms Divyanshi
Singh and Mr Dhruv Dev Gupta,
Advocates.
versus
COMMISSIONER OF CUSTOMS, DELHI AND ORS.
.....Respondents
Through: Mr Gibran Naushad, Sr. Standing
Counsel.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 07.11.2024
1. List for hearing on 18.12.2024.
2. In the meanwhile, the parties are at liberty to file written submissions.
VIBHU BAKHRU, J SWARANA KANTA SHARMA, J NOVEMBER 07, 2024/tr Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2024 at 21:59:13