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Delhi High Court - Orders

Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 7 November, 2024

Author: Vibhu Bakhru

Bench: Vibhu Bakhru, Swarana Kanta Sharma

                                    $~14
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CUSAA 9/2024 and CM APPL. 6864/2024
                                                QUALCOMM INDIA PRIVATE LIMITED                                                .....Appellant
                                                                                      Through:                Mr Vivek Sarin with Ms Divyanshi
                                                                                                              Singh and Mr Dhruv Dev Gupta,
                                                                                                              Advocates.

                                                                                      versus

                                                COMMISSIONER OF CUSTOMS, DELHI AND ORS.
                                                                                   .....Respondents
                                                            Through: Mr Gibran Naushad, Sr. Standing
                                                                     Counsel.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 07.11.2024

1. List for hearing on 18.12.2024.

2. In the meanwhile, the parties are at liberty to file written submissions.

VIBHU BAKHRU, J SWARANA KANTA SHARMA, J NOVEMBER 07, 2024/tr Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2024 at 21:59:13