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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(3) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(3)The licence shall remain in force for a period of one year from the date of its commencement, which shall be entered in the licence, on the expiry of the licence, the licensee may apply for a fresh licence which shall be granted as provided in sub-rule (2).