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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Haryana - Subsection

Section 73(iv) in The Haryana New Mandi Townships Building Rules, 1967

(iv)A manwhole, shall be such size as to allow access to the sewer for rodding and shall be constructed brick work or concrete in such a manner as to execute all subsoil water, the brick work or concrete being carried up to ground level and provided with a proper iron cover;