Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Chattisgarh - Subsection Section 26(a) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973 (a)tor carrying out works for the maintenance, repair or alteration of any building which does not materially alter the external appearance of the building;
