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State of Haryana - Section

Section 119 in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

119. Power to Dispense with the Requirement of the Regulations.

- The Commission shall have the power, for reasons to be recorded in writing and with notice to the affected parties, to dispense with the requirements of any of the Regulations in a specific case or cases subject to such terms and conditions as may be specified.