Section 4(1) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018
(1)The committee for Research on Disability shall consist of the following members, namely:-(i)chairperson - Principal Secretary to Government, Health and Family Welfare department, Chennai;(ii)Ex-officio members,-(a)Commissioner for Welfare of the Differently Abled - Member Secretary.(b)Head of Department, Medical Education and curriculum Development, Dr. M.G.R Medical University, Chennai;(c)Director, Government Institute of Rehabilitation Medicine, Chennai;(d)Director, National Institute for Empowerment of Persons with Multiple Disabilities (NIEPMD), Muttukadu;(e)Head of Ear, Nose, Throat (ENT) Department, Madras Medical college, Chennai.(iii)Two Members from the registered organizations nominated by the Government;(iv)Four members from the registered organizations representing persons with specified disability nominated by the Government.
