Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 56 in U.P. Contract Labour (Regulation and Abolition) Rules, 1975 56. Provision of water in latrines and urinals [Section 18 (c)]. - Water shall be provided by means of tap or otherwise so as to be conveniently accessible in or near the latrines and urinals.
