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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2) in The West Bengal Factories Rules, 1958

(2)The Certifying Surgeon shall issue his certificates as nearly as possible in Form No. 4. The foil and counter-foil shall be filed in and the left thumb mark of the person in whose name the certificate is granted shall be taken on them. On being satisfied as to the correctness of the entries made therein and of the fitness of the person examined, he shall sign the foil and initial the counter-foil and shall deliver the foil to the person in whose name certificate is granted. The foil so delivered shall be the certificate of fitness granted under section 69. All counter-foils shall be kept by the Certifying Surgeon for a period of at least 2 years after the issue of the certificate.