Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(c) in The Rajasthan District Boards Act, 1954

(c)having a share or interest, in a newspaper in which an advertisement relating to the affairs of the Board is inserted, or