Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 46 in Haryana Municipal Business Bye-laws 1981 46. Financial procedure. [Section 31 (1)]. - The annual and revised budget shall be brought before a special meeting in accordance with the time schedule laid down in the Municipal Account Code.
