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State of Gujarat - Section

Section 28 in Gujarat Organic Agricultural University Act, 2017

28. Director of Extension Education.

(1)The Director of Extension Education shall be a whole time salaried officer of the University and shall be appointed by the Vice-Chancellor with the prior approval of the Board.
(2)The qualifications, emoluments and the terms and conditions of service of the Director of Extension Education shall be such as may be prescribed.
(3)He shall be responsible for the agriculture extension programmes as laid down in section 34.
(4)He shall plan and direct the programme of students advisement and counselling and to enlist the co-operation of prospective employers and employment agencies to assist in the placement of graduates of the University and to promote discipline amongst the students of the University.
(5)He shall plan and organize students extra-curricular activities such as sports, cultural and other recreational activities. National Cadet Corps (NCC), National Service Scheme (NSS) and communication skill improvement and other allied activities.
(6)He shall make arrangements and supervise management of students' hostel, cafeteria and mess.
(7)He shall supervise and control medical and health services and other welfare measures in the University.
(8)The Director of Extension Education shall exercise such other powers and perform such other duties as may be prescribed.
(9)The Director of Extension Education shall also perform such other duties as may be assigned to him from time to time, by the Vice-Chancellor.