Calcutta High Court (Appellete Side)
Prof. Tapas Chakraborty vs Eiilm University & Ors on 24 July, 2014
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
1
24th July,
2014
(SKB)
W.P. 5675 (W) of 2014
Prof. Tapas Chakraborty
Versus
EIILM University & Ors.
Mr. Saptanshu Basu, Sr. Adv.,
Mr. Debajyoti Datta,
Ms. Vijaya Bhatia,
Mr. Ganesh Prasad Shaw
....for the petitioner.
Mr. Pratap Chatterjee, Sr. Adv.
Mr. Subhansu Ganguly,
Mr. Nirmalya Dasgupta,
Mr. Pratap Mitra
...for the respondents.
Mr. Chatterjee, learned Senior Counsel appearing for the University, submits that the certificates, they are asking for, could not be given. The University issue integrated certificates. Therefore, the learned Counsel appearing for the petitioner is directed to take instruction in this regard.
Let this matter appear under the same heading on 1st August, 2014 at 2-00 p.m. (Ashoke Kumar Dasadhikari, J.)