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State of Odisha - Section

Section 70 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

70. Nomination for the office of the Chairperson or Vice-Chairperson.

-A candidate for the office of the Chairperson or Vice-Chairperson of a Municipality shall be proposed by one Councillor and seconded by another. The names of the candidates proposed and seconded shall be read out by the President of the meeting.