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State of Punjab - Section

Section 20 in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979

20. Repeal.

(1)The Punjab Legislative Assembly Members (Free Transit by Railway) Rules, 1970 are hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Rules hereby repealed shall be deemed to have been done or taken under the corresponding provisions of these rules.