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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(xxxvi) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(xxxvi)to admit to its privileges or affiliate any College or Institution in the State of Punjab subject to such conditions as may be laid down by the Statutes;