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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Sikkim - Subsection

Section 14(5) in Vinayaka Missions Sikkim University Act, 2008

(5)The Pro-Chancellor (Academic) shall have following powers, namely :-
(a)to call for any information related to the entire Academic including research proceedings of the University ;
(b)such other powers as may be conferred on him by this Act or the Statutes made thereunder.