Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(9) in Gujarat Patel Watans Abolition Act, 1961 (9)"matadar" means a member of a matandar family whose name is entered as a matandar or representative matadar in the register kept under the existing watan law;
