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State of Rajasthan - Section

Section 27 in Rajasthan Public Libraries Rules, 2012

27. Withdrawal of recognition.

- Where the Director is satisfied that the management of any recognized public library association has committed breach of any of the conditions of recognition under Rule 23 or has failed to observe any of the conditions specified in the certificate of recognition, he may, for the reasons to be recorded in writing and after giving the management an opportunity of being heard, withdraw the recognition and communicate the decision to the management by an order by registered post and on such communication, the certificate of recognition granted to the management shall stand cancelled.