Gauhati High Court
Tapan Sikdar vs The State Of Assam on 9 August, 2024
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/2
GAHC010086972024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/1120/2024
TAPAN SIKDAR
S/O PULIN SIKDAR,
RESIDENT OF JARANGDISHA NO. 2, LUMDING, PO AND PS LUMDING,
DIST HOJAI ASSAM
VERSUS
THE STATE OF ASSAM
REPRESENTED BY PP ASSAM
Advocate for the Petitioner : MR. N HASAN, MR. I K BURAGOHAIN,MR. A HASAN
Advocate for the Respondent : PP, ASSAM,
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 09.08.2024 Heard Mr. A. Hasan, learned counsel for the petitioner. Also heard Mr. D.P. Goswami, learned Public Prosecutor for the State. Case diary has not been received. Issue reminder. List the matter after four weeks.
Page No.# 2/2 Interim order, if there be, shall continue till the next date of listing.
JUDGE Comparing Assistant