Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(6) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (6)The motion or the amendment to the proposal shall be put to vote one after another in the order as indicated in the agenda.
