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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(h) in Patna University Act, 1976

(h)the number, qualifications, grades, pay, reservation of posts for [scheduled castes, scheduled tribes, backward classes, women and economically weaker Sections] [Substituted by Act 67 of 1982.] and conditions of services of teachers, officers, and other servants of the University including the creation of new posts after considering, as the case may be, the recommendations of the Academic Council and the Syndicate, in the case of creation of other posts, and the recommendation of the Syndicate in the case of posts of officers and servants of the University :