Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 34 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

34. Penalty for failure to comply with waterway limits.-

If the master of the vessel fails to ensure that the length, breadth, height and draught of his vessel and speed of the vessel and convoy in contravention of Regulation 14(a) he shall be punishable with fine which may extend to three hundred rupees.