Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 27 in The Rajasthan Boilers Rules, 1954 27. Casual working inspections. - At the inspection of one of a battery of boilers the inspector should take the opportunity of examining the other boilers under steam with special reference to the water gauges, pressure gauges and safety valves.
