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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(2) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(2)The State Government may cause an inspection or appraisal to be made by such person as it may direct, of the Institute, its buildings, laboratories, museums, workshops and equipments and of any institution maintained by the Institute or admitted to its privileges, and also of the examinations, teaching and other work conducted or done by the Institute, and cause an inquiry to be made in like manner in respect of any matter connected with the administration or finances of the Institute.