Bombay High Court
M/S. Ganesh Stone Crusher Thr. ... vs The Assistant Director Of Town Planning ... on 7 June, 2022
Author: Shrikant D. Kulkarni
Bench: Prasanna B. Varale, Shrikant D. Kulkarni
Digitally
signed by
VINA
VINA ARVIND
ARVIND KHADPE
KHADPE Date: Vina Khadpe
2022.06.09
14:18:29
(43) wp.st.25029.21.doc
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST.) NO.25029 OF 2021
M/s. Ganesh Stone Crusher and ors. .....Petitioners
Versus
The Assistant Director of Town
Planning, Kolhaur and Ors. .....Respondents
Mr. Nitin Deshpande for the Petitioners.
Mr. R.S. Pawar, AGP for the Respondent-State.
CORAM : PRASANNA B. VARALE &
SHRIKANT D. KULKARNI, JJ.
DATE : 7th JUNE, 2022.
P.C. :
1. Heard learned counsel for the Petitioners.
2. Issue notice to the Respondents making the same returnable on 28th June, 2022.
3. Learned AGP waives service of notice on behalf of the Respondent-State.
4. List the matter a/w Writ Petition (ST) No.25025 OF 2021 for further consideration on 28th June, 2022. (SHRIKANT D. KULKARNI, J.) (PRASANNA B. VARALE, J.) 1/1