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[Cites 0, Cited by 0] [Section 333] [Entire Act]

State of Rajasthan - Subsection

Section 333(12) in Rajasthan Panchayati Raj Rules, 1996

(12)Pradhan shall send remarks in the month of April every year regarding performance of Vikas Adhikari to Chief Executive Officer who shall enclose them, with the Annual performance appraisal to be sent to the Director Rural Development and Panchayati Raj.