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NCT Delhi - Section

Section 8 in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003

8. Monitoring of the consumer grievances by Forum.

(1)The Forum will keep a record of consumer grievances reported to it and the results thereof.
(2)The Forum shall submit a report on the number of complaints received, redressed and pending, every month to the Commission for the period of 1st of the month to end of the calendar month and a copy shall also be-forwarded to the distribution licensee.