Delhi High Court - Orders
Arvind Kumar Singh And Anr vs State Of Nct Delhi on 11 April, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~55 to 64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 43/2021 & CM APPL. 5666/2020
ARVIND KUMAR SINGH AND ANR. ..... Appellants
Through: Mr. Jamal Anand, Mr. Elvin
Joshy and Ms. Kirtika Chhatwal, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya S. Jadhav, Advs.
+ RSA 44/2021 & CM APPL. 5733/2020
ARVIND KUMAR SINGH AND ANR. ..... Appellants
Through: Mr. Jamal Anand, Mr. Elvin
Joshy and Ms. Kirtika Chhatwal, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya S. Jadhav, Advs.
+ RSA 45/2021
ARVIND KUMAR SINGH AND ANR. ..... Appellants
Through: Mr. Jamal Anand, Mr. Elvin
Joshy and Ms. Kirtika Chhatwal, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr. Arun
Signature Not Verified
Digitally Signed
By:KAMLA RAWAT
Signing Date:13.04.2022 RSA 43/2021 & other connected matters Page 1 of 4
17:34:07
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya S. Jadhav, Advs.
+ RSA 46/2021 & CM APPL. 12132/2020
GUJRAT COOPERATIVE MILK MARKETING
FEDERATION LTD & ORS ..... Appellants
Through: Mr. Jamal Anand, Mr. Elvin
Joshy and Ms. Kirtika Chhatwal, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya S. Jadhav, Advs.
+ RSA 47/2021 & CM APPL. 34856/2019
SH. PRIYA DUTT SHARMA ..... Appellant
Through: Mr. M.L. Yadav and Mr. Kapil
Sharma, Advs.
versus
STATE, THROUGH COMMISSIONER, DEPARTMENT OF
FOOD SAFETY AND ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya S. Jadhav, Advs.
+ RSA 48/2021 & CM APPL. 4870/2020
M/S PRABHUJEE DAIRY FOODS PROCESSORS PVT.
LTD. AND ANR. ..... Appellants
Through: Mr. M.L. Yadav and Mr. Kapil
Sharma, Advs.
versus
Signature Not Verified
Digitally Signed
By:KAMLA RAWAT
Signing Date:13.04.2022 RSA 43/2021 & other connected matters Page 2 of 4
17:34:07
GOVT. OF NCT OF DELHI,THROUGH, DEPARTMENT OF
FOOD SAFETY AND ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya S. Jadhav, Advs.
Mr. J.K. Jain, Adv.
+ RSA 49/2021 & CM APPL. 5593/2020
GUJARAT CO-OPERATIVE MILK MARKETING
FEDERATION ..... Appellant
Through: Mr. Jamal Anand, Mr. Elvin
Joshy and Ms. Kirtika Chhatwal, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya S. Jadhav, Advs.
+ RSA 51/2021 & CM APPL. 9563/2020
GUJARAT COOPERATIVE MILK MARKETING
FEDERATION ..... Appellant
Through: Mr. Jamal Anand, Mr. Elvin
Joshy and Ms. Kirtika Chhatwal, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya S. Jadhav, Advs.
Mr. J.K. Jain, Adv.
+ RSA 52/2021 & CM APPL. 9686/2020
Signature Not Verified
MEHSANA DISTRICT CO-OPERATIVE MILK
Digitally Signed
By:KAMLA RAWAT
Signing Date:13.04.2022 RSA 43/2021 & other connected matters Page 3 of 4
17:34:07
PRODUCERS UNION LTD. ..... Appellant
Through: Mr. Jamal Anand, Mr. Elvin
Joshy and Ms. Kirtika Chhatwal, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya S. Jadhav, Advs.
+ RSA 54/2021 & CM APPL. 9721/2020
GUJARAT COOPERATIVE MILK MARKETING
FEDERATION ..... Appellant
Through: Mr. Jamal Anand, Mr. Elvin
Joshy and Ms. Kirtika Chhatwal, Advs.
versus
STATE OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) with Mr.Arun
Panwar, Mr. Siddharth Krishna Dwivedi and
Ms. Aditya s. Jadhav, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 11.04.2022
1. An adjournment is sought on behalf of learned Counsel for the appellant on the ground of indisposition, to which learned Counsel for the respondents have no objection.
2. List along with RSA 13/2021 on 2nd May, 2022.
C. HARI SHANKAR, J.
APRIL 11, 2022/dsn Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:13.04.2022 RSA 43/2021 & other connected matters Page 4 of 4 17:34:07