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Delhi High Court - Orders

Arvind Kumar Singh And Anr vs State Of Nct Delhi on 11 April, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~55 to 64
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     RSA 43/2021 & CM APPL. 5666/2020
                                ARVIND KUMAR SINGH AND ANR.             ..... Appellants
                                            Through: Mr. Jamal Anand, Mr. Elvin
                                            Joshy and Ms. Kirtika Chhatwal, Advs.

                                                     versus

                                STATE OF NCT DELHI                        ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya S. Jadhav, Advs.

                          +     RSA 44/2021 & CM APPL. 5733/2020
                                ARVIND KUMAR SINGH AND ANR.            ..... Appellants
                                            Through: Mr. Jamal Anand, Mr. Elvin
                                            Joshy and Ms. Kirtika Chhatwal, Advs.

                                                     versus

                                STATE OF NCT DELHI                     ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya S. Jadhav, Advs.

                          +     RSA 45/2021
                                ARVIND KUMAR SINGH AND ANR.             ..... Appellants
                                            Through: Mr. Jamal Anand, Mr. Elvin
                                            Joshy and Ms. Kirtika Chhatwal, Advs.

                                                     versus

                                STATE OF NCT DELHI                     ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr. Arun
Signature Not Verified
Digitally Signed
By:KAMLA RAWAT
Signing Date:13.04.2022   RSA 43/2021 & other connected matters                  Page 1 of 4
17:34:07
                                                      Panwar, Mr. Siddharth Krishna Dwivedi and
                                                     Ms. Aditya S. Jadhav, Advs.

                          +     RSA 46/2021 & CM APPL. 12132/2020
                                GUJRAT COOPERATIVE MILK MARKETING
                                FEDERATION LTD & ORS                    ..... Appellants
                                             Through: Mr. Jamal Anand, Mr. Elvin
                                             Joshy and Ms. Kirtika Chhatwal, Advs.

                                                     versus

                                STATE OF NCT DELHI                        ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya S. Jadhav, Advs.

                          +     RSA 47/2021 & CM APPL. 34856/2019
                                SH. PRIYA DUTT SHARMA                  ..... Appellant
                                              Through: Mr. M.L. Yadav and Mr. Kapil
                                              Sharma, Advs.

                                                     versus

                                STATE, THROUGH COMMISSIONER, DEPARTMENT OF
                                FOOD SAFETY AND ORS.                  ..... Respondents
                                             Through: Mr. Santosh Kumar Tripathi,
                                             Standing Counsel (Civil) with Mr.Arun
                                             Panwar, Mr. Siddharth Krishna Dwivedi and
                                             Ms. Aditya S. Jadhav, Advs.

                          +     RSA 48/2021 & CM APPL. 4870/2020
                                M/S PRABHUJEE DAIRY FOODS PROCESSORS PVT.
                                LTD. AND ANR.                        ..... Appellants
                                              Through: Mr. M.L. Yadav and Mr. Kapil
                                              Sharma, Advs.

                                                     versus

Signature Not Verified
Digitally Signed
By:KAMLA RAWAT
Signing Date:13.04.2022   RSA 43/2021 & other connected matters                      Page 2 of 4
17:34:07
                                 GOVT. OF NCT OF DELHI,THROUGH, DEPARTMENT OF
                                FOOD SAFETY AND ANR.                   ..... Respondents
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya S. Jadhav, Advs.
                                              Mr. J.K. Jain, Adv.

                          +     RSA 49/2021 & CM APPL. 5593/2020
                                GUJARAT CO-OPERATIVE MILK MARKETING
                                FEDERATION                               ..... Appellant
                                             Through: Mr. Jamal Anand, Mr. Elvin
                                             Joshy and Ms. Kirtika Chhatwal, Advs.

                                                     versus

                                STATE OF NCT DELHI                        ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya S. Jadhav, Advs.

                          +     RSA 51/2021 & CM APPL. 9563/2020
                                GUJARAT COOPERATIVE MILK MARKETING
                                FEDERATION                               ..... Appellant
                                            Through: Mr. Jamal Anand, Mr. Elvin
                                            Joshy and Ms. Kirtika Chhatwal, Advs.

                                                     versus

                                STATE OF NCT DELHI                        ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya S. Jadhav, Advs.
                                              Mr. J.K. Jain, Adv.


                          +     RSA 52/2021 & CM APPL. 9686/2020

Signature Not Verified
                                MEHSANA DISTRICT CO-OPERATIVE MILK
Digitally Signed
By:KAMLA RAWAT
Signing Date:13.04.2022   RSA 43/2021 & other connected matters                  Page 3 of 4
17:34:07
                                 PRODUCERS UNION LTD.                    ..... Appellant
                                            Through: Mr. Jamal Anand, Mr. Elvin
                                            Joshy and Ms. Kirtika Chhatwal, Advs.

                                                     versus
                                STATE OF NCT DELHI                    ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya S. Jadhav, Advs.

                          +     RSA 54/2021 & CM APPL. 9721/2020
                                GUJARAT COOPERATIVE MILK MARKETING
                                FEDERATION                               ..... Appellant
                                            Through: Mr. Jamal Anand, Mr. Elvin
                                            Joshy and Ms. Kirtika Chhatwal, Advs.
                                                     versus
                                STATE OF NCT DELHI                       ..... Respondent
                                              Through: Mr. Santosh Kumar Tripathi,
                                              Standing Counsel (Civil) with Mr.Arun
                                              Panwar, Mr. Siddharth Krishna Dwivedi and
                                              Ms. Aditya s. Jadhav, Advs.
                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                              ORDER

% 11.04.2022

1. An adjournment is sought on behalf of learned Counsel for the appellant on the ground of indisposition, to which learned Counsel for the respondents have no objection.

2. List along with RSA 13/2021 on 2nd May, 2022.

C. HARI SHANKAR, J.

APRIL 11, 2022/dsn Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:13.04.2022 RSA 43/2021 & other connected matters Page 4 of 4 17:34:07