Section 34(2)(c) in The Advocates' Welfare Fund Act, 2001

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2)(c) in The Advocates' Welfare Fund Act, 2001

(c)all properties and Fund owned or controlled by the Trustee Committee shall, until the Trustee Committee is reconstituted under sub-section (3), vest in the appropriate Government.

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Union of India - Subsection

Section 34(2)(c) in The Advocates' Welfare Fund Act, 2001